Calcutta High Court
Rajesh Chemical Works vs C. M. C on 18 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1074 of 2004
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
RAJESH CHEMICAL WORKS
Versus
C. M. C.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 18th March, 2010.
Mr.Alok Ghosh, Adv.,
for the respondent.
The Court : This is the third time the matter has been listed. No one appeared for the petitioner. The petition is as such dismissed. Interim order, if any, stands vacated.
(GIRISH CHANDRA GUPTA, J.) S.Das AR[CR]