Section 5(2) in Kashmir and Jammu Universities Act, 1969
(2)to hold examination, to grant degrees to, and to confer other academic distinctions on persons who-(a)have pursued an approved course of study in the University or in a constituent or affiliated college or in any educational institution approved for the purpose, unless exempted therefrom, as a very special case, by a decision of the University Council on the recommendation of the Academic Council under conditions laid down in the Statutes and Regulations ; or(b)are teachers in educational institutions under conditions laid down in the Statutes and Regulations, and have passed the examinations of the University under like conditions ; or(c)have carried on independent research under conditions laid down in the Statutes ; or(d)are women who have carried on private studies under conditions laid down in the Statutes ;
