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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(2)The normative loan outstanding as on beginning of first Financial Year of the Control Period shall be worked out by deducting the cumulative repayment as admitted by the Commission up to last day of the previous Financial Year in respect to the first Financial Year of the control period from the gross normative loan.