Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act] State of Tamilnadu - Subsection Section 19B(2)(e) in The Tamil Nadu Borstal Schools Act, 1925 (e)to consider such action as may be necessary in regard to the inmates whose term of detention is about to expire.