Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Assam - Subsection Section 68(d) in The Assam Excise Act, 1910 (d)the animals, carts, vessels, crafts or other conveyance used in carrying anything referred to in the foregoing clauses :
