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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(14) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(14)“Complimentary Connection” means and includes providing a connection for cable television or connection to direct to home service free of any payment or at a reduced rate;