Bombay High Court
Rajeev Kumar (Huf) And Anr vs Anugrah Stock And Broking Pvt. Ltd on 13 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-91
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO. 483 OF 2022
Rajeev Kumar (huf) And Anr. ....PETITIONER
V/S
Anugrah Stock And Broking Pvt. Ltd. ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 12202 OF 2023 In ARBITRATION PETITION 483 OF 2022 Bank Of India ....PETITIONER V/S Anugrah Stock And Broking Pvt Ltd ....RESPONDENT WITH COURT RECEIVER REPORT NO. 181 OF 2021 In ARBITRATION PETITION 483 OF 2022 Rajeev Kumar (huf) And Anr. ....PETITIONER V/S Anugrah Stock And Broking Pvt. Ltd. ....RESPONDENT CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 13th July, 2023 Page 1/2 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 14/07/2023 14:14:11 ::: P.C. :
Due to paucity of time, stand over to 08/08/2023. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 13/07/2023 ::: Downloaded on - 14/07/2023 14:14:11 :::