Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in The Tamil Nadu (Added Territories) Extension of Laws (No. 2) Act, 1961 13. Declaration respecting certain enactments. - The enactments specified in the Fourth Schedule are hereby formally declared to be no part of the laws in force in the added territories.
