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[Cites 0, Cited by 0] [Section 591(2)] [Section 591] [Entire Act]

State of Punjab - Subsection

Section 591(2)(s) in The Punjab Municipal Act, 1999

(s)the form of, and the manner in which, -
(i)the budget estimate and the Establishment Schedule shall be prepared and the matters to be provided in the budget estimate and the Establishment Schedule under section 154; and
(ii)the financial statement shall be prepared under sub-section (2) of section 159;