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Bombay High Court

Vassudev Yesso Naik And Anr vs Shripad Yesso Naik And 17 Ors on 6 March, 2026

2026:BHC-GOA:395
                                               14 CA 14 2026

                Sonam

                        IN THE HIGH COURT OF BOMBAY AT GOA
                              CIVIL APPLICATION NO.14 OF 2026
                                            IN
                             APPEAL FROM ORDER NO.15 OF 2025
           VASSUDEV YESSO NAIK AND ANR                              ... APPLICANT
             Versus
           SHRIPAD YESSO NAIK AND 19 ORS                            ... RESPONDENTS


           Mr. Ashwin N. Ramani with Ms. Tanisha Mashelkar, Advocates for the
           Applicants.

           Mr. V. P. Thali, Advocate for Respondents No.2 to 7.


                                  CORAM:- VALMIKI MENEZES, J.

DATED :- 6th March, 2026 P.C.:

1. Registry to waive office objections and register the matter.
2. On instructions, the learned Advocate for the Applicants submits that the Civil Application would not be pressed for at this stage.

Consequently, the Civil Application No. 14/2026 stands disposed of as withdrawn.

3. List Appeal from Order No. 15 of 2025 on 02.04.2026.

VALMIKI MENEZES, J.

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6th March, 2026