Bombay High Court
Vassudev Yesso Naik And Anr vs Shripad Yesso Naik And 17 Ors on 6 March, 2026
2026:BHC-GOA:395
14 CA 14 2026
Sonam
IN THE HIGH COURT OF BOMBAY AT GOA
CIVIL APPLICATION NO.14 OF 2026
IN
APPEAL FROM ORDER NO.15 OF 2025
VASSUDEV YESSO NAIK AND ANR ... APPLICANT
Versus
SHRIPAD YESSO NAIK AND 19 ORS ... RESPONDENTS
Mr. Ashwin N. Ramani with Ms. Tanisha Mashelkar, Advocates for the
Applicants.
Mr. V. P. Thali, Advocate for Respondents No.2 to 7.
CORAM:- VALMIKI MENEZES, J.
DATED :- 6th March, 2026 P.C.:
1. Registry to waive office objections and register the matter.
2. On instructions, the learned Advocate for the Applicants submits that the Civil Application would not be pressed for at this stage.
Consequently, the Civil Application No. 14/2026 stands disposed of as withdrawn.
3. List Appeal from Order No. 15 of 2025 on 02.04.2026.
VALMIKI MENEZES, J.
Page 1 of 16th March, 2026