Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 75 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

75. Account of votes recorded.

(1)The Presiding Officer shall, at the close of the poll, prepare an account of votes recorded in Form 23 and enclose it in a separate cover with the words "Account of Votes Recorded" superscribed thereon.
(2)The Presiding Officer shall furnish to every polling agent present at the close of the poll, a true copy of the entries made in Form 23 after obtaining a receipt from the said polling agent therefor and shall attest it as a true copy.