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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(6)(i) in Jharkhand Raksha Shakti University Act, 2016

(i)The Chancellor shall have the power to issue direction to the University in the administrative or academic interest of the University which he considers to be necessary. The direction issued by the Chancellor shall be implemented by the Vice Chancellor, Governing Council, and other bodies of the University.