Bombay High Court
Skf India Limited, Through Mrs. Reni ... vs Municipal Corporation Of City Of Pimpri ... on 12 December, 2018
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7158 OF 2014
Skf India Limited, Through Mrs. Reni Varghese ....Petitioner
V/S
Municipal Corporation Of City Of Pimpri ....Respondent
Chinchwad, Pune And Ors WITH WRIT PETITION NO. 7121 OF 2014 Skf India Limited ....Petitioner V/S Municipal Corporation Of City Of Pimpri ....Respondent Chinchwad, Pune And Ors Adv. Sugandh B. Deshmukh For Petitioner Adv. Deepak More, for Respondent CORAM : B.P. COLABAWALLA, J DATE : 12th December, 2018 P.C. :
At the request of learned advocate for the Respondent, Stand over to 19/12/2018 on Supplimentary Board.
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