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Bombay High Court

Skf India Limited, Through Mrs. Reni ... vs Municipal Corporation Of City Of Pimpri ... on 12 December, 2018

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7158 OF 2014

 Skf India Limited, Through Mrs. Reni Varghese    ....Petitioner
             V/S
 Municipal Corporation Of City Of Pimpri       ....Respondent

Chinchwad, Pune And Ors WITH WRIT PETITION NO. 7121 OF 2014 Skf India Limited ....Petitioner V/S Municipal Corporation Of City Of Pimpri ....Respondent Chinchwad, Pune And Ors Adv. Sugandh B. Deshmukh For Petitioner Adv. Deepak More, for Respondent CORAM : B.P. COLABAWALLA, J DATE : 12th December, 2018 P.C. :

At the request of learned advocate for the Respondent, Stand over to 19/12/2018 on Supplimentary Board.
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