Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(i) in The Pharmacy Act, 1948

(i)fees payable under Chapter IV and the charge for supplying copies of the register;