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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(g) in Quantum University Act, 2016

(g)"Chancellor" , "Campus" , "Vice-Chancellor" , "Pro-Vice Chancellor" , "Registrar" , "Controller of Examinations" , and "Finance Officer" , respectively means the "Chancellor" , "Vice-Chancellor" , "Pro-Vice Chancellor" , "Registrar" , "Controller of Examinations" , and "Finance Officer" of the University;
(K)"Campus" means the campus of the University;
(i)"Constituent College" means a college institution maintained by the University;