Himachal Pradesh High Court
M/S B.L. Seth Agro Mills vs . State Of H.P. & Others. on 29 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
M/s B.L. Seth Agro Mills vs. State of H.P. & others.
CWP No.6863 of 2022.
.
29.09.2022. Present: None for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents-State.
Despite repeated calls, none has appeared on behalf of the petitioner. Therefore, this Court is left with no other option, but to dismiss the instant petition in default.
Ordered accordingly.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 29th September, 2022.
(krt) At this stage, Mr. Divya Raj Singh, learned counsel for the petitioner appears and on his oral request the earlier part of the order is recalled. The petition is ordered to be restored to its original number.
At the request of learned counsel for the parties, list on 12.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 29th September, 2022.
(krt) ::: Downloaded on - 29/09/2022 20:06:12 :::CIS