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[Cites 0, Cited by 0] [Section 205A] [Entire Act]

State of West Bengal - Subsection

Section 205A(4) in West Bengal Municipal Act, 1993

(4)All the applications in this section shall be submitted in soft form along with soft copies of such documents and plans as may be prescribed or as may be required by the rules made under section 198, and the modalities for submission of online application forms together with fee under this section shall be such as may be prescribed.]