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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(xx) in A.P.J. Abdul Kalam Technological University Act, 2015

(xx)to recommend to the Government to take over, in the public interest, the management of colleges or institutions where irregularities or omissions of criminal nature by the management of such college or institution are prima-facie evident to the committee of enquiry appointed by the University;