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Union of India - Section

Section 237 in The Railway Protection Force Rules, 1987

237. Awards of decorations and medals.

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237.1All the members of the Force, irrespective of their ranks shall also be eligibleto all such awards, decorations and medals to which members of other armed forcesof the Union and personnel of the State Police are entitled.
237.2The conditions of eligibility and the order of procedure of wearing of suchmedals and decorations shall be such as may be determined by the President fromtime to time.
237.3The members of the Force shall also be eligible to receive other medals anddecorations as railway servants.