Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246(7)] [Section 246] [Entire Act] State of Karnataka - Subsection Section 246(7)(a) in Karnataka Panchayat Raj Act, 1993 (a)accept the intimation or explanation given by the Grama Panchayat and order the withdrawal of the objection, or