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[Cites 0, Cited by 3] [Section 68F(2)] [Section 68F] [Entire Act]

Union of India - Subsection

Section 68F(2)(a) in Motor Vehicles Act, 1939

(a)refuse to entertain any application for [the grant or renewal of any other permit or reject any such application as may be pending] [Substituted for the words 'the renewal of any other permit' by Motor Vehicles (Amendment) Act, 1969 (58 of 1969), section 41 (c) (ii) (w.e.f. 2.3.1970).];