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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The U.P. Village Forests Joint Management Rules, 1997

(f)"Gram Sabha", "Gram Panchayat", "Pradhan", "Up Padhan", "Panchayat area", "Village" shall have the meanings respectively assigned to them in the United Provinces Panchayat Raj Act, 1947;