Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Entertainments Tax Rules, 1939 8. Details of television exhibition through - (a)Multi system operation (or)(b)Cable Television Networks (or)(c)Video Cassette/CD Recorder/Players(d)Digital Versatile Disc/Video Cassette Decoder/Video Cassette Recorder/Video Cassette Player/other system (please specify)
