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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(b) in The West Bengal Factories (Welfare Officers) Rules, 1971

(b)appear before a conciliation officer or in a court or tribunal on behalf of the factory management against a worker or workers except when he is required by the conciliation officer or a court or a tribunal to appear as a witness.