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State of Tamilnadu - Section

Section 13 in The Tamil Nadu Apartment Ownership Rules, 1997

13. That for the purpose of registration fee to be imposed on the registration of this Deed of Apartment, a fee of Rs. 5 (Rupees five only) per square metre of land and Rs. 10 (Rupees ten only) per square metre of building is to be paid to the competent authority.