Supreme Court - Daily Orders
Siddagangaiah (D) Thr. Lrs vs N.K. Giriraja Shetty (D) Thr. Lrs on 11 May, 2018
Equivalent citations: AIR 2018 SUPREME COURT 3080, (2019) 1 WLC(SC)CVL 132, (2018) 141 REVDEC 108, AIR 2018 SC (CIV) 2546, (2018) 4 RAJ LW 3499, (2018) 5 MAD LJ 880, (2019) 2 MPLJ 116, (2018) 5 MAD LW 193, (2019) 2 MAH LJ 577, (2018) 7 SCALE 556, (2018) 4 CIVLJ 675, (2018) 5 ANDHLD 75, (2018) 3 ALL RENTCAS 332, (2018) 5 ALLMR 933 (SC), (2018) 129 ALL LR 230, (2018) 4 CAL HN 259, (2018) 3 CIVILCOURTC 592, (2018) 126 CUT LT 969, 2018 (7) SCC 278, (2018) 3 ICC 971, 2018 (186) AIC (SOC) 9 (SC), AIR 2018 SC 3080, 2018 (4) AKR 4
Bench: Arun Mishra, Uday Umesh Lalit
ITEM NO.1502 COURT NO.9 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7468/2015
(Arising out of impugned final judgment and order dated 18-12-2014
in RSA No. 2633/2011 passed by the High Court Of Karnataka At
Bengaluru)
SIDDAGANGAIAH (D) THR. LRS Petitioner(s)
VERSUS
N.K. GIRIRAJA SHETTY (D) THR. LRS Respondent(s)
Date : 11-05-2018 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Raju Ram Chandran, Sr. Adv.
Mr. Joseph Pookkatt, Adv.
Mr. Sheshagiri Rao, Adv.
Mr. Dhawesh Pahuja, Adv.
M/S. Ap & J Chambers, AOR For Respondent(s) Mr. S.S. Nagananda, Sr. Adv.
Mr. Shyam koundinya, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR Hon'ble Mr. Justice Arun Mishra pronounced the judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice Uday Umesh Lalit.
Leave granted.
Appeal is allowed in terms of the Signed Reportable Judgment.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER (SIGNED REPORTABLE JUDGMENT IS PLACED ON THE FILE) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.05.11 16:23:05 IST Reason: