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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(25) in Orissa Minor Minerals Concession Rules, 2004

(25)A lessee may dispose of waste material generated in course of mining operations for decorative stone on payment of royalty and other government dues prescribed for road metals including ballast-ordinary boulders as the case may be.