Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 44 in Dock Workers (Safety, Health and Welfare) Scheme, 1961 44. Restriction on employment. - No person under 18 years of age shall be required to work on a ship on a stage above the level of the ground.
