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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(C) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(C)in sub-clause (v), for the words "including the income", the words "including the income by way of dividend or income" shall be substituted and shall be deemed to have been substituted;