Madhya Pradesh High Court
Pushpendra Singh Kushwah Alias Puspu vs The State Of Madhya Pradesh on 25 January, 2016
MCRC No. 912/2016
1
25.01.2016
Shri A.S. Bhadoria, learned counsel for the
petitioners/accused.
Shri R.S. Yadav, learned Public Prosecutor for the
respondent No.1/State.
Shri A.P.S. Chauhan, learned counsel for the respondent No.2/complainant.
Both the parties are directed to remain present before the Principal Registrar of this Court on 02.02.2016 for verification of I.A.No. 697/2016.
List thereafter.
(M.K. Mudgal)
(alok) Judge