Bombay High Court
Abhinandan S/O. Pandurang Gawai And ... vs Union Of India, Thr. Secy. (Iedss ... on 21 October, 2022
Author: Anil L. Pansare
Bench: S.B. Shukre, Anil Laxman Pansare
1/1 6.wp.6657.2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 6657 OF 2022
(Abhinandan Pandurang Gawai & Ors. V/s Union of India & Ors.)
Office Notes, Office Memoranda of Court's or Judge's orders
Coram, Appearances, court's orders or
directions and Registrar's orders
Mr. Kalyan Chiwarkar, Advocate for Petitioners.
Mr. N. S. Rao, AGP for Respondent Nos.2 to 5.
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CORAM : SUNIL B. SHUKRE AND
ANIL L. PANSARE, JJ.
DATE : OCTOBER 21, 2022.
. Heard.
2. Issue notice for final disposal at admission stage to the Respondents, returnable after six weeks.
3. Mr. Rao, the learned AGP waives service of notice on behalf of the Respondent Nos.2 to 5.
4. To be tagged along with Writ Petition No.3696/2018.
[ANIL L. PANSARE, J.] [SUNIL B. SHUKRE, J.] Digitally Signed ByVIJAYA GOURISHANKAR YADAV Signing Date:21.10.2022 Yadav VG 17:31