Section 7(2)(b) in Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(b)procedure to be followed in case of non-availability of eligible persons for compliance with clauses (a) to (d) of section 3; and

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