Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] Andaman and Nicobar Islands - Subsection Section 8(3)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017 (a)sales that are subject to tax under this Regulation or sales that are not liable to tax under section 7; and