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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(3)The lessee shall follow all conditions and maintain all records and registers as laid down in rules 13,14 and 15 of these rules.