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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(1)(b) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(b)that the college is to be under the management of a governing body constituted under the provisions of law rule;