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Telangana High Court

Fathenagar Land Colonisation Society, vs The Govt. Of Ap on 18 September, 2018

      HON'BLE SRI JUSTICE U.DURGA PRASAD RAO


             WRIT PETITION No.19475 OF 2008

ORDER:

When the matter is called, there is no representation for the petitioner, though the matter is posted under the caption 'for dismissal'. It appears the petitioner is not interested in prosecuting his petition. In these circumstances, this writ petition is dismissed for non-prosecution.

As a sequel, miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.

___________________________ U.DURGA PRASAD RAO, J 18.09.2018 SS