Telangana High Court
Fathenagar Land Colonisation Society, vs The Govt. Of Ap on 18 September, 2018
HON'BLE SRI JUSTICE U.DURGA PRASAD RAO
WRIT PETITION No.19475 OF 2008
ORDER:
When the matter is called, there is no representation for the petitioner, though the matter is posted under the caption 'for dismissal'. It appears the petitioner is not interested in prosecuting his petition. In these circumstances, this writ petition is dismissed for non-prosecution.
As a sequel, miscellaneous petitions pending, if any, shall stand closed. There shall be no order as to costs.
___________________________ U.DURGA PRASAD RAO, J 18.09.2018 SS