Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(d) in Punjab Liquor Prohibition Rules, 1955

(d)Liquor up to the limit of privates possession, as indicated below in the possession of any foreigner residing in the prohibition area:-