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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(2)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)on all its contracts, business letters, orders for goods, invoices, statements of account, receipts and letters of credit; and