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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(9)(c) in The Punjabi University Act, 1961

(c)he has not been on the rolls of the University or of any College admitted to the privileges of the University continuously for a period of not less than one year preceding the date of nomination;