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State of Jharkhand - Section

Section 892 in Bihar Education Code, 1961

892. Checking of accounts.

- All accounts, etc., in High/Higher Secondary and Multi-purpose Schools (including Sarvodaya High Schools) and Training Schools should be checked by Inspecting Officers during their visits. Every Inspecting Officer should check, either personally or through the agency of his Bill Clerk acting under his instructions, the receipts of all Government instructions under his control once a year, and should satisfy himself that all sums which should have been paid into the treasury have been so paid.(R. & O. page 499, paragraph 1; D. P. I.'s circular no. 131, dated the 22nd July, 1908; and letter no. 4220, dated the 22nd April, 1927.)