Punjab-Haryana High Court
S.R Paramedical Institute Ignou ... vs Sps Chaudhary & Anr on 10 July, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
213
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
COCP No.1533 of 2014
Date of decision: 10.07.2015
S.R.Paramedical Institute-IGNOU Community College
...Petitioner
Versus
S.P.S. Chaudhary and another
...Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. S.P.Chahar, Advocate,
for the petitioner.
Mr. Raghubir Tejpal, Advocate,
for the respondents.
****
RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the parties are ad idem that the order passed by this Court has been duly complied with.
Disposed of as infructuous.
(Rakesh Kumar Jain)
July 10, 2015 Judge
vandana
VANDANA VERMA
2015.07.13 10:25
I attest to the accuracy and
integrity of this document