Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

S.R Paramedical Institute Ignou ... vs Sps Chaudhary & Anr on 10 July, 2015

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                                              213
                          IN THE HIGH COURT OF PUNJAB AND HARYANA
                                        AT CHANDIGARH
                                                       COCP No.1533 of 2014
                                                  Date of decision: 10.07.2015

           S.R.Paramedical Institute-IGNOU Community College
                                                                             ...Petitioner

                                                  Versus

           S.P.S. Chaudhary and another
                                                                         ...Respondents

           CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN

           Present:            Mr. S.P.Chahar, Advocate,
                               for the petitioner.

                               Mr. Raghubir Tejpal, Advocate,
                               for the respondents.

                                          ****
           RAKESH KUMAR JAIN, J. (ORAL)

Learned counsel for the parties are ad idem that the order passed by this Court has been duly complied with.

Disposed of as infructuous.


                                                             (Rakesh Kumar Jain)
           July 10, 2015                                          Judge
           vandana




VANDANA VERMA
2015.07.13 10:25
I attest to the accuracy and
integrity of this document