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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Haryana - Subsection

Section 105(c) in Haryana Electricity Regulatory Commission (Conduct of Business) Regulations, 1998

(c)The Commission may issue or authorise the Secretary or an Officer to issue directions to any person to produce before it and allow to be examined and kept by a specified Officer the books, accounts, and other documents specified in the directions or to furnish to an Officer specified information in his possession for the purpose of examination by the Commission as provided in sub-section (3) of Section 10 of the Act.