Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(2)(viii) in Gujarat State Council for Physiotherapy Act, 2011 (viii)the form and other particulars of the scheme for establishing new institutions, new courses of study, etc. under section 16;