Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(b) in Jammu and Kashmir Protection of Children from Sexual Violence Act, 2018

(b)usage of a child engaged in real or simulated sexual acts (with or without penetration) ; and