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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(3)(a) in The Punjab Reorganisation Act, 1966

(a)the regulation of the supply of water from the Bhakra-Nangal Project to the States of Haryana, Punjab and Rajasthan having regard to -
(i)any agreement entered into or arrangement made between the Governments of the existing State of Punjab and the State of Rajasthan, and
(ii)the agreement or the order referred to in sub-section (1) of section 78;