Section 7 in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016
7. Procedure for registration for Lloyd's India.
(a)The applicant desiring to carry on reinsurance business through Lloyd's India shall make a requisition for registration application in Form IRDAI/Lloyd's/ R1.(b)The applicant, whose requisition for registration application has been accepted by the Authority, shall make an application in Form IRDAI/Lloyd's/R2 for grant of a certificate of registration for carrying on reinsurance business.
