Kerala High Court
Samurai Techno Trading Co. (P) Ltd vs The Commissioner Of Income Tax on 30 June, 2008
Bench: C.N.Ramachandran Nair, V.K.Mohanan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
ITA.No. 2 of 2005()
1. SAMURAI TECHNO TRADING CO. (P) LTD.,
... Petitioner
Vs
1. THE COMMISSIONER OF INCOME TAX, COCHIN.
... Respondent
For Petitioner :SRI.V.PHILIP MATHEW
For Respondent :SRI.P.K.R.MENON,SR.COUNSEL,GOI(TAXES)
The Hon'ble MR. Justice C.N.RAMACHANDRAN NAIR
The Hon'ble MR. Justice V.K.MOHANAN
Dated :30/06/2008
O R D E R
C.N.RAMACHANDRAN NAIR & V.K.MOHANAN, JJ.
------------------------- I.T.A. Nos.2, 9 & 12 of 2005
--------------------------------- Dated, this the 30th day of June, 2008 J U D G M E N T Ramachandran Nair, J.
At the request of the learned counsel for the appellants, the appeals are closed leaving freedom to the assessee to approach the settlement commission.
(C.N.RAMACHANDRAN NAIR, JUDGE) (V.K.MOHANAN, JUDGE) jg