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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(2) in West Bengal Shops and Establishments Rules, 1964

(2)The visit book shall be a bound book more or less of size 7 inches x 6 inches containing at least 100 pages, and every second page thereof shall be consecutively numbered and the unnumbered page between each two consecutively numbered pages shall have a vertical perforated straight line on the margin side at a margin of about 1 inch. Every page shall contain the following heading at the topI. Name of the shop or establishment or alternatively name of the shop-keeper or employer.II. Address in full.III. Registration number.IV. Date.V. Time.VI. Signature of the shop-keeper/employer.