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State of Sikkim - Section

Section 27 in The Sikkim Prisons Act, 2007

27. Prisoners under sentence of death.

(1)Every prisoner under sentence of death shall immediately on his arrival in the prison be searched by, or by order of, the Jailer and all articles shall be taken from him, which the Jailer deems it dangerous or inexpedient to leave in his possession.
(2)Every such prisoner shall be confined in a cell away from all other prisoners, and shall be placed under the charge of a guard by day and by night.