Section 135(a) in The Maharashtra Co-Operative Societies Act, 1960
(a)from the mortgagor [or the debtor] [These words were inserted by Maharashtra 5 of 1990, Section 18(c).] to the [Co-operative Agriculture and Rural Multipurpose Development Bank] [These words were substituted for the words 'Agriculture and Rural Development Bank', by Maharashtra 41 of 2005, (w.e.f 25-8-2005), Section 8.] may be adjusted, and
